HARYANA VIDHAN SABHA

Ist . SESSION

BULLETIN NO.  4

Wednesday the 23rd  March, 2005(First Sitting)

(Brief record of the proceedings of the meeting of the Haryana Vidhan Sabha held on Wednesday the 23rd  March, 2005 from 9.30 A.M. to 11.10 A.M.).

I.    Homage to Shaheed-E- Azam Sardar Bhagat Singh and his associates.

    The Chief Minister moved the Resolution paying homage to Shaheed-E-Azam Sardar Bhagat Singh and his associates and spoke for 5 minutes.

    The Speaker also associates himself with the sentiments expressed by the Chief Minister in the House.

    (The House then stood in silence for two minutes to pay homage to these great patriots)

II.    Welcome to Freedom Fighter.

   During the course of paying rich tributes to the martyrs , the Speaker welcomed Ch. Ranbir Singh Freedom Fighter F/o Chief Minister, who was present in the V.I.P. Gallery.

III.    Presentation of the Vote-on-Account 2005-2006 (For Three Months i.e. April, May and June, 2005.)

   The Finance Minister presented the Vote-on-Account 2005-2006 (For Three Months i.e. April, May and June, 2005.)

IV.    Supplementary Estimates 2004-2005 (Second Instalment).

          (i)  Discussion on the Estimates of expenduture charged on the revenue of the state

          (ii)  Discussion and Voting on the Demands for Supplementary Grants.

    According to previous practice and to save the time of the House, the demands on the order paper (No.2 , 6 to 8, 10 , 21 and  25 ) were deemed to have been read and moved together and a general discussion on the supplementary demands permitted.  The Members were requested to indicate the demand No. on which they wished to raise discussion.

    S/Shri Karan Singh Dalal,  Dharam Pal Singh Malik and Mange Ram Gupta  members from the Treasury Benches spoke for 17 minutes, 1 minute and for a while respectively.

The Finance Minister by way of reply spoke for 8 minutes.

                    Demand No. 2 was put  and carried.

                    Demand Nos. 6 to 8  were put together  and carried..

                    Demand No. 10  was put and carried.

                    Demand No. 21  was put and carried.

                    Demand No.  25 was put  and carried. 

V.    Demands for Grants on Vote-on-account for April to June, 2005.

   As per the past practice and to save the time of the House, all the Demands for Grants (Nos. 1 to  25) on the order paper were deemed to have been read and moved together. The members were requested to indicate the demand No. on which they wanted to raise discussion while speaking.

   The Parliamentary Affairs Minister and the Chief Minister spoke for a while.

   S/Shri Mange Ram Gupta and Nirpender Singh Sangwan members from the Treasury Benches spoke for 15 minutes and 4 minutes respectively.

    The Finance Minister by way of reply spoke for 10 minutes.

    Demand No. 1 to 25 were put together and carried.

    The Sabha then adjourned  till 2.00 P.M. today the 23^rd March, 2005.

CHANDIGARH                                                                                                              SUMIT KUMAR  

THE 23^rd MARCH, 2005.                                                                                            SECRETARY