HARYANA VIDHAN SABHA

 

LIST OF BUSINESS FOR THE MEETING OF THE HARYANA VIDHAN SABHA TO BE HELD IN THE HALL OF THE HARYANA VIDHAN SABHA, VIDHAN BHAWAN, CHANDIGARH, ON WEDNESDAY, THE 14TH MARCH, 2007 AT 9.30 A.M.

 

I.          QUESTIONS

            Questions entered in the separate list to be asked and answers given.

II.        RESUMPTION OF DISCUSSION ON THE GOVERNOR’S ADDRESS AND VOTING ON MOTION OF THANKS.

 

RESUMPTION of discussion on the following motion moved by Shri Karan Singh Dalal, M.L.A. on the 12th March, 2007, namely :-

“That an address be presented to the Governor in the following terms :-

 

‘That the Members of the Haryana Vidhan Sabha assembled in this Session are deeply grateful to the Governor for the Address which he has been pleased to deliver to the House on the 9th March, 2007 at 2.00 P.M.’.”.

 

III.       PRESENTATION OF SUPPLEMENTARY ESTIMATES (SECOND INSTALMENT) FOR THE YEAR 2006-2007 AND THE REPORT OF THE ESTIMATES COMMITTEE THEREON.

 

(i)

 

THE FINANCE MINISTER

 

to present the Supplementary Estimates (Second Instalment)-2006-2007.

 

(ii)

 

THE CHAIRPERSON, ESTIMATES COMMITTEE

 

to present the Report of the Committee on Estimates on the Supplementary Estimates (Second Instalment)-2006-2007.

 

IV.       SUPPLEMENTARY ESTIMATES (SECOND INSTALMENT)-2006-2007.

 

1.         Discussion on the estimates of expenditure charged on the revenue of the State.

2.         Discussion and Voting on the Demands for Supplementary Grants.

Demand

No. 1

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 27,38,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 1- Vidhan Sabha.

 

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 1-3

Demand

No. 2

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 10,53,15,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No.2- General Administration.

 

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 4-13

Demand No. 3

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 9,11,04,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 3- Home.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 14-21

 

 

 

 

 

Demand No. 5

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 2,38,87, 000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 5- Excise & Taxation.

 

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 22-24

Demand No. 7

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 3,72,28,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 7- Other Administrative Services.

 

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 28-34

Demand No. 8

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 48,47,43,000/- for revenue expenditure and
Rs. 21,87,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 8- Buildings & Roads.

 

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 35-41

Demand No. 9

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 22,95,31,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 9- Education.

 

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 42-45

Demand No. 10

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 34,66,65,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 10- Medical & Public Health.

 

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 46-48

Demand No. 11

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 31,08,27,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 11- Urban Development.

 

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 49-52

Demand No. 12

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 1,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 12- Labour & Employment.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 53-54

 

 

 

 

 

Demand No. 13

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 188,67,02,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 13- Social Welfare and Rehabilitation.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 55-69

 

 

 

 

Demand No. 14

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 8,38,98,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 14- Food & Suplies.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 70-72

 

 

 

 

Demand No. 15

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 2161,14,82,000/- for revenue expenditure and
Rs. 367,40,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 15- Irrigation.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 73-78

 

 

 

 

Demand No. 16

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 6,25,39,000/- for revenue expenditure and
Rs. 4,11,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 16- Industries.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 79-88

 

 

 

 

Demand No. 17

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 17,32,27,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 17- Agriculture.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 89-93

 

 

 

 

Demand No. 20

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 1,28,30,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 20- Forests.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 94-95

 

 

 

 

Demand No. 21

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 44,68,25,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 21- Community Development.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 96-105

 

 

 

 

Demand No. 22

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 5,42,82,000/- for revenue expenditure and Rs. 3,49,98,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 22- Co-operation.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 106-109

 

 

 

 

Demand No. 23

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 11,03,68,000/- for revenue expenditure and
Rs. 1,91,15,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 23- Transport.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 110-115

 

 

 

 

Demand No. 24

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 3,00,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 24- Tourism.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 116-117

 

 

 

 

Demand No. 25

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 6,33,90,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2007 in respect of Demand No. 25- Loans & Advances by State Government.

Supplementary Estimates (Second Instalment) 2006-2007

 

Pages 120-121

 

 

 

CHANDIGARH:                                                                               SUMIT KUMAR,

THE 13TH MARCH, 2007.                                                               SECRETARY.