HARYANA VIDHAN SABHA

 

LIST OF BUSINESS FOR THE MEETING OF THE HARYANA VIDHAN SABHA TO BE HELD IN THE HALL OF THE HARYANA VIDHAN SABHA, VIDHAN BHAWAN, CHANDIGARH, ON WEDNESDAY, THE 21ST MARCH, 2007 AT 9.30 A.M.

        

I.          QUESTIONS.

            Questions entered in the separate list to be asked and answers given.

II.        MOTION UNDER RULE 30

A MINISTER to move -

 

 

 

 

 

Also to move--

 

“That Rule 30 of the Rules of Procedure and Conduct of Business in the Haryana Legislative Assembly be suspended and Government business be transacted on Thursday, the 22nd March, 2007.”.

 

 “That the items of business which were to be transacted on Friday, the 23rd March, 2007 as per report of the Business Advisory Committee adopted in the House will now be transacted on Thursday, the 22nd March, 2007 from items No. 2 to 8 in the said Report with the sense of the House.”.

 

III.       LEGISLATIVE BUSINESS

1.

The Haryana Panchayati Raj (Amendment) Bill, 2007.

 

A MINISTER

 

 

 

 

 

 

 

to introduce the Haryana Panchayati Raj (Amendment) Bill;

 

to move that the Haryana Panchayati Raj (Amendment) Bill be taken into consideration at once;

 

Also to move that the Bill be passed.

 

 

 

 

 

 

2.

The Societies Registration (Haryana Amendment) Bill, 2007.

 

A MINISTER

 

 

 

 

 

 

 

to introduce the Societies Registration (Haryana Amendment) Bill;

 

to move that the Societies Registration (Haryana Amendment) Bill be taken into consideration at once;

 

Also to move that the Bill be passed.

 

 

 

 

 

 

3.

The Haryana Police Bill, 2007.

 

A MINISTER

 

 

 

 

 

 

to introduce the Haryana Police Bill;

 

to move that the Haryana Police Bill be taken into consideration at once;

 

Also to move that the Bill be passed.

 

IV.       BUDGET FOR THE YEAR 2007-2008.

RESUMPTION OF GENERAL DISCUSSION on the Budget Estimates for the year 2007-2008 and reply by the Finance Minister thereon.

V.        DISCUSSION AND VOTING ON DEMANDS FOR GRANTS ON BUDGET
2007-2008.

                                                              

Demand

No. 1

A MINISTER

to move that a sum not exceeding Rs. 14,79,69,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 1 - Vidhan Sabha.

Budget Estimates

2007-08

 

Pages 1-3

 

 

 

 

Demand

No. 2

A MINISTER

to move that a sum not exceeding Rs. 274,43,94,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 2 – General Administration.

Budget Estimates

2007-08

 

Pages 4-12,

21-26, 64-79, 251-264, 332-333,612-616

 

 

 

 

Demand

No. 3

A MINISTER

to move that a sum not exceeding Rs. 886,64,74,000 for revenue expenditure and Rs. 40,00,00,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 3 – Home.

Budget Estimates

2007-08

 

Pages 13-20,

85-104, 630, 637

 

 

 

 

Demand

No. 4

A MINISTER

to move that a sum not exceeding Rs. 333,68,90,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 4 – Revenue.

Budget Estimates

2007-08

 

Pages 27-34, 319-328, 440-442, 623-626, 653

 

 

 

 

Demand

No. 5

A MINISTER

to move that a sum not exceeding Rs. 60,86,73,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 5 – Excise & Taxation.

Budget Estimates

2007-08

 

Pages 35-41,

45-48

 

 

 

 

Demand

No. 6

A MINISTER

to move that a sum not exceeding Rs. 1257,52,66,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 6 – Finance.

Budget Estimates

2007-08

 

Pages 49-63,80-84, 140-142, 620-622

 

 

 

 

 

 

Demand

No. 7

A MINISTER

to move that a sum not exceeding Rs. 40,04,32,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 7 – Other Administrative Services.

Budget Estimates

2007-08

 

Pages 108-113, 125-139, 143-145, 631

 

 

 

 

Demand

No. 8

A MINISTER

to move that a sum not exceeding Rs. 614,39,48,000 for revenue expenditure and Rs. 591,00,85,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 8 – Buildings & Roads.

Budget Estimates

2007-08

 

Pages 114-124, 240-243, 563-566, 631-635, 637, 639-641, 655, 659-661

 

 

 

 

Demand

No. 9

A MINISTER

to move that a sum not exceeding Rs. 2911,97,60,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 9 – Education.

Budget Estimates

2007-08

 

Pages 146-190

 

 

 

 

 

 

Demand

No. 10

A MINISTER

to move that a sum not exceeding Rs. 967,38,13,000 for revenue expenditure and Rs. 714,10,00,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 10 – Medical & Public Health.

Budget Estimates

2007-08

 

Pages 191-239, 609-611, 636

 

 

 

 

Demand

No. 11

A MINISTER

to move that a sum not exceeding Rs. 269,55,73,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 11 – Urban Development.

Budget Estimates

2007-08

 

Pages 244-250

 

 

 

 

Demand

No. 12

A MINISTER

to move that a sum not exceeding Rs. 113,20,42,000 for revenue expenditure and Rs. 14,76,00,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 12 – Labour & Employment.

Budget Estimates

2007-08

 

Pages 274-294, 640

 

 

 

 

Demand

No. 13

A MINISTER

to move that a sum not exceeding Rs. 1108,68,79,000 for revenue expenditure and Rs. 6,99,00,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 13 – Social Welfare & Rehabilitation.

Budget Estimates

2007-08

 

Pages 265-273, 295-318, 329-331, 638-639

 

 

 

 

Demand

No. 14

A MINISTER

to move that a sum not exceeding Rs. 33,40,73,000 for revenue expenditure and Rs. 1622,81,73,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 14 – Food & Supplies.

Budget Estimates

2007-08

 

Pages 415-418, 642-644

 

 

 

 

Demand

No. 15

A MINISTER

to move that a sum not exceeding Rs. 2989,77,89,000 for revenue expenditure and Rs. 1363,00,00,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 15 – Irrigation.

Budget Estimates

2007-08

 

Pages 452-537, 539-541, 647-654

 

 

 

 

Demand

No. 16

A MINISTER

to move that a sum not exceeding Rs. 96,68,94,000 for revenue expenditure and Rs. 1,31,20,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 16 – Industries.

Budget Estimates

2007-08

 

Pages 105-107, 542-559, 607-608, 623-626, 655-656, 658

 

 

 

 

Demand

No. 17

A MINISTER

to move that a sum not exceeding Rs. 463,02,28,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 17 – Agriculture.

Budget Estimates

2007-08

 

Pages 334-363, 419-423, 433-435, 535-538, 641-644, 646

 

 

 

 

Demand

No. 18

A MINISTER

to move that a sum not exceeding Rs. 167,30,62,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 18 – Animal Husbandry.

Budget Estimates

2007-08

 

Pages 364-395

 

 

 

 

Demand

No. 19

A MINISTER

to move that a sum not exceeding Rs. 16,80,80,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 19 – Fisheries.

Budget Estimates

2007-08

 

Pages 396-402, 419-423

 

 

 

 

Demand

No. 20

A MINISTER

to move that a sum not exceeding Rs. 156,96,91,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 20 – Forests.

Budget Estimates

2007-08

 

Pages 358-363, 403-414, 419-423

 

 

 

 

Demand

No. 21

A MINISTER

to move that a sum not exceeding Rs. 728,19,24,000 for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 21 – Community Development.

Budget Estimates

2007-08

 

Pages 436-439, 443-451, 627-629

 

 

 

 

Demand

No. 22

A MINISTER

to move that a sum not exceeding Rs. 84,24,10,000 for revenue expenditure and Rs. 18,14,00,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 22 – Co-operation.

Budget Estimates

2007-08

 

Pages 240-243, 265-294, 392-395, 424-432, 544-554, 637, 640-645, 655, 657

 

 

 

 

Demand

No. 23

A MINISTER

to move that a sum not exceeding Rs. 751,08,75,000 for revenue expenditure and Rs. 94,58,00,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 23– Transport.

Budget Estimates

2007-08

 

Pages 42-44, 560-562, 567-606, 659-660, 662-666

 

 

 

 

Demand

No. 24

A MINISTER

to move that a sum not exceeding Rs. 1,83,86,000 for revenue expenditure and Rs. 8,80,00,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 24 – Tourism.

Budget Estimates

2007-08

 

Pages 617-619, 667

 

 

 

 

Demand

No. 25

A MINISTER

to move that a sum not exceeding Rs. 187,03,70,000 for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year 2007-08 in respect of charges under Demand No. 25 – Loans & Advances by State Government.

Budget Estimates

2007-08

 

Pages 748-765

 

 

 

 

 

 

CHANDIGARH :                                                                                          SUMIT KUMAR

THE 20TH MARCH, 2007.                                                                            SECRETARY.