HARYANA VIDHAN SABHA
LIST OF
BUSINESS FOR THE MEETING OF THE HARYANA VIDHAN SABHA TO BE HELD IN THE HALL OF
THE HARYANA VIDHAN SABHA, VIDHAN BHAWAN, CHANDIGARH, ON WEDNESDAY, THE 21ST
MARCH, 2007 AT 9.30 A.M.
I. QUESTIONS.
Questions
entered in the separate list to be asked and answers given.
II. MOTION UNDER RULE 30
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A MINISTER to move - |
Also to move-- |
That Rule 30 of the Rules of Procedure and Conduct
of Business in the Haryana Legislative Assembly be suspended and Government
business be transacted on Thursday, the 22nd March, 2007.. That the
items of business which were to be transacted on Friday, the 23rd
March, 2007 as per report of the Business Advisory Committee adopted in the
House will now be transacted on Thursday, the 22nd March, 2007
from items No. 2 to 8 in the said Report with the sense of the House.. |
III. LEGISLATIVE BUSINESS
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1. |
The Haryana Panchayati Raj
(Amendment) Bill, 2007. |
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A MINISTER |
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to introduce the Haryana Panchayati Raj (Amendment)
Bill; to move that the Haryana Panchayati Raj (Amendment) Bill
be taken into consideration at once; Also to move that the Bill be passed. |
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2. |
The Societies Registration (Haryana Amendment) Bill, 2007. |
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A MINISTER |
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to introduce the Societies
Registration (Haryana Amendment) Bill; to move that the Societies
Registration (Haryana Amendment) Bill be taken into consideration at once; Also to move that the Bill be passed. |
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3. |
The Haryana Police Bill, 2007. |
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A MINISTER |
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to introduce the Haryana Police Bill; to move that the Haryana Police Bill
be taken into consideration at once; Also to move that the Bill be passed. |
IV. BUDGET FOR THE YEAR 2007-2008.
RESUMPTION OF GENERAL DISCUSSION on the Budget
Estimates for the year 2007-2008 and reply by the Finance Minister thereon.
V. DISCUSSION
AND VOTING ON DEMANDS FOR GRANTS ON BUDGET
2007-2008.
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Demand No. 1 |
A MINISTER |
to move that a sum not exceeding Rs.
14,79,69,000 for revenue expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 1 -
Vidhan Sabha. |
Budget
Estimates 2007-08 Pages 1-3 |
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Demand No. 2 |
A MINISTER |
to move that a sum not exceeding Rs.
274,43,94,000 for revenue expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 2
General Administration. |
Budget
Estimates 2007-08 Pages 4-12, 21-26, 64-79, 251-264, 332-333,612-616 |
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Demand No. 3 |
A MINISTER |
to move that a sum not exceeding Rs.
886,64,74,000 for revenue expenditure and Rs.
40,00,00,000 for capital expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 3
Home. |
Budget
Estimates 2007-08 Pages 13-20, 85-104, 630, 637 |
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Demand No. 4 |
A MINISTER |
to move that a sum not exceeding Rs.
333,68,90,000 for revenue expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 4
Revenue. |
Budget
Estimates 2007-08 Pages 27-34, 319-328, 440-442, 623-626, 653 |
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Demand No. 5 |
A MINISTER |
to move that a sum not exceeding Rs.
60,86,73,000 for revenue expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 5
Excise & Taxation. |
Budget
Estimates 2007-08 Pages 35-41, 45-48 |
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Demand No. 6 |
A MINISTER |
to move that a sum not exceeding Rs.
1257,52,66,000 for revenue expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 6
Finance. |
Budget
Estimates 2007-08 Pages 49-63,80-84, 140-142, 620-622 |
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Demand No. 7 |
A MINISTER |
to move that a sum not exceeding Rs.
40,04,32,000 for revenue expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 7
Other Administrative Services. |
Budget
Estimates 2007-08 Pages 108-113, 125-139, 143-145, 631 |
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Demand No. 8 |
A MINISTER |
to move that a sum not exceeding Rs.
614,39,48,000 for revenue expenditure and Rs.
591,00,85,000 for capital expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 8
Buildings & Roads. |
Budget
Estimates 2007-08 Pages 114-124, 240-243, 563-566, 631-635, 637, 639-641,
655, 659-661 |
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Demand No. 9 |
A MINISTER |
to move that a sum not exceeding Rs.
2911,97,60,000 for revenue expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 9
Education. |
Budget
Estimates 2007-08 Pages 146-190 |
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Demand No. 10 |
A MINISTER |
to move that a sum not exceeding Rs.
967,38,13,000 for revenue expenditure and Rs.
714,10,00,000 for capital expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 10 Medical & Public Health. |
Budget
Estimates 2007-08 Pages 191-239, 609-611, 636 |
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Demand No. 11 |
A MINISTER |
to move that a sum not exceeding Rs.
269,55,73,000 for revenue expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 11 Urban Development. |
Budget
Estimates 2007-08 Pages 244-250 |
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Demand No. 12 |
A MINISTER |
to move that a sum not exceeding Rs.
113,20,42,000 for revenue expenditure and Rs. 14,76,00,000 for capital
expenditure be granted to the Governor to defray charges that will
come in the course of payment for the year 2007-08 in respect of charges
under Demand No. 12 Labour & Employment. |
Budget
Estimates 2007-08 Pages 274-294, 640 |
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Demand No. 13 |
A MINISTER |
to move that a sum not exceeding Rs.
1108,68,79,000 for revenue expenditure and Rs.
6,99,00,000 for capital expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 13
Social Welfare & Rehabilitation. |
Budget
Estimates 2007-08 Pages 265-273, 295-318, 329-331, 638-639 |
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Demand No. 14 |
A MINISTER |
to move that a sum not exceeding Rs.
33,40,73,000 for revenue expenditure and Rs.
1622,81,73,000 for capital expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 14
Food & Supplies. |
Budget
Estimates 2007-08 Pages 415-418, 642-644 |
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Demand No. 15 |
A MINISTER |
to move that a sum not exceeding Rs.
2989,77,89,000 for revenue expenditure and Rs.
1363,00,00,000 for capital expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 15 Irrigation. |
Budget
Estimates 2007-08 Pages 452-537, 539-541, 647-654 |
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Demand No. 16 |
A MINISTER |
to move that a sum not exceeding Rs.
96,68,94,000 for revenue expenditure and Rs.
1,31,20,000 for capital expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 16
Industries. |
Budget
Estimates 2007-08 Pages 105-107, 542-559, 607-608, 623-626, 655-656, 658 |
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Demand No. 17 |
A MINISTER |
to move that a sum not exceeding Rs.
463,02,28,000 for revenue expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 17 Agriculture. |
Budget
Estimates 2007-08 Pages 334-363, 419-423, 433-435, 535-538, 641-644, 646 |
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Demand No. 18 |
A MINISTER |
to move that a sum not exceeding Rs.
167,30,62,000 for revenue expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 18 Animal Husbandry. |
Budget
Estimates 2007-08 Pages 364-395 |
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Demand No. 19 |
A MINISTER |
to move that a sum not exceeding Rs.
16,80,80,000 for revenue expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 19
Fisheries. |
Budget
Estimates 2007-08 Pages 396-402, 419-423 |
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Demand No. 20 |
A MINISTER |
to move that a sum not exceeding Rs.
156,96,91,000 for revenue expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 20 Forests. |
Budget
Estimates 2007-08 Pages 358-363, 403-414, 419-423 |
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Demand No. 21 |
A MINISTER |
to move that a sum not exceeding Rs.
728,19,24,000 for revenue expenditure be granted to the Governor to
defray charges that will come in the course of payment for the year 2007-08
in respect of charges under Demand No. 21 Community Development. |
Budget
Estimates 2007-08 Pages 436-439, 443-451, 627-629 |
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Demand No. 22 |
A MINISTER |
to move that a sum not exceeding Rs.
84,24,10,000 for revenue expenditure and Rs.
18,14,00,000 for capital expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 22
Co-operation. |
Budget
Estimates 2007-08 Pages 240-243, 265-294, 392-395, 424-432, 544-554, 637,
640-645, 655, 657 |
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Demand No. 23 |
A MINISTER |
to move that a sum not exceeding Rs.
751,08,75,000 for revenue expenditure and Rs.
94,58,00,000 for capital expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 23
Transport. |
Budget
Estimates 2007-08 Pages 42-44, 560-562, 567-606, 659-660, 662-666 |
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Demand No. 24 |
A MINISTER |
to move that a sum not exceeding Rs.
1,83,86,000 for revenue expenditure and Rs.
8,80,00,000 for capital expenditure be granted to the Governor to defray
charges that will come in the course of payment for the year 2007-08 in
respect of charges under Demand No. 24
Tourism. |
Budget
Estimates 2007-08 Pages 617-619, 667 |
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Demand No. 25 |
A MINISTER |
to move that a sum not exceeding Rs. 187,03,70,000 for
capital expenditure be granted to the Governor to defray charges that
will come in the course of payment for the year 2007-08 in respect of charges
under Demand No. 25 Loans &
Advances by State Government. |
Budget
Estimates 2007-08 Pages 748-765 |
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