HARYANA
VIDHAN SABHA
LIST OF BUSINESS FOR THE MEETING OF THE HARYANA VIDHAN SABHA TO BE HELD IN THE HALL OF THE HARYANA VIDHAN SABHA, VIDHAN BHAWAN, CHANDIGARH, ON TUESDAY, THE 11TH MARCH, 2008 AT 9.30 A.M.
I. QUESTIONS
Questions entered in the separate list to be asked and answers given.
II. MOTION UNDER RULE 121.
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A MINISTER
ALSO |
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to move that the provisions of Rules 231, 233, 235 and 270 of the Rules of Procedure and Conduct of Business in the Haryana Legislative Assembly in-so-far as they relate to the constitution of the :- i) Committee on Public Accounts; ii) Committee on Estimates; iii) Committee on Public Undertakings; and iv) Committee on the Welfare of Scheduled Castes, Scheduled Tribes & Backward Classes, for the year 2008-2009 be suspended.
to move that this House authorizes the Speaker, Haryana Vidhan Sabha, to nominate the Members of the aforesaid Committees for the year 2008-2009, keeping in view the proportionate strength of various parties/groups in the House. |
III. RESUMPTION OF DISCUSSION ON THE GOVERNOR’S ADDRESS
RESUMPTION of discussion on the following motion moved by Kumari Sharda Rathore, M.L.A. on the 10th March, 2008, namely :-
“That an address be presented to the Governor in the following terms :-
‘That the Members of the Haryana Vidhan Sabha assembled in this Session are deeply grateful to the Governor for the Address which he has been pleased to deliver to the House on the 7th March, 2008 at 2.00 P.M.’.”.