DEVELOPMENT OF RESIDENTIAL AREA

*1154. SH. MAHENDER PARTAP SINGH, M.L.A. : Will the Urban Local Bodies Minister be pleased to state :-

a) whether it is a fact that the residential areas have developed beyond the phirni of all the villages falling under the Faridabad Municipal Corporation and which is considered unauthorized by the Corporation; and

b) whether there is any proposal under consideration of the Government to develop the said residential areas; if so, the scheme under which the funds will be provided for it?

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