134. Quorum. - (1) In order to constitute a meeting of the committee, the quorum, unless the Assembly otherwise directs, shall be one-third of the total number of members of the committee, the fractions, if any, being ignored.
(2) If at the time fixed for any meeting of the Select Committee, or if at any time during any such meeting, there is no quorum the Chairperson of the Committee shall either suspend the meeting until there is a quorum or adjourn the meeting to some future day.