The Public Accounts Committee and the Estimates Committee in the course of their respective scrutinizes examine departmental representatives. The former is assisted in addition by the Comptroller and Auditor-General’s representative, namely, the Accountant-General.
The Committee on Public Undertakings in the course of its respective scrutinizes examines the Administrative Secretaries and Heads of Departments/representatives of Public Undertakings etc. The Committee is also assisted to some extent by the Comptroller and Auditor-General’s representative, namely the Accountant-General and the Finance Department.
The Committee on the Welfare of Scheduled Castes, Scheduled Tribes and Backward Classes in the course of its respective scrutinizes examines the measures taken by the State Government to secure due representation of the Scheduled Castes, Scheduled Tribes and Backward Classes in services and posts under its controls (including appointments in the public sector undertakings and statutory and semi-Government bodies) having regard to the provisions of Article 335.