The quorum to constitute a sitting of the House is at present ten members including the Speaker or the person acting as such.
If, when the Assembly is sitting notice is taken by a Member, that ten number of Members are not present, the person presiding unless he is satisfied that such number of Members is present, shall direct the division bells to be sounded and at the expiration of two minutes shall count the Members present. If less than the required number is present, he shall either suspend the meeting till such number is present or adjourn the Assembly till the next day.