For the convenience of the Legislators, the Ministry of Petroleum have decided to release two L.P.G. (Cooking Gas) connections, i.e. one at the place of their residence/Constituency and the other at the location of the State Legislature, subject to the condition that they do not already have L.P.G. (Cooking Gas) connections in their names at the place of residence/Constituency and that L.P.G. marketing facilities are available at the place of demand. The Legislators are required to apply to Vidhan Sabha Secretariat for the purpose.