The Haryana Legislative Assembly, also known as the Haryana Vidhan Sabha, stands as a vibrant institution of democratic governance and constitutional authority in the State of Haryana. Functioning from the iconic Vidhan Bhawan in Chandigarh, the Assembly embodies the legislative will of the people and serves as the highest forum for debate, deliberation, and law-making in the state.
Supported by the Haryana Vidhan Sabha Secretariat, the Assembly ensures the smooth conduct of legislative business, facilitates parliamentary procedures, and provides essential administrative and research assistance to Members of the Legislative Assembly (MLAs). Bey
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