OFFICIAL RESOLUTION |
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Sr. No. |
Subject |
Resolution Moved By |
Resolution Passed on Dated |
1. |
Regarding construction of SYL. |
Chief Minister |
14th March, 2002 |
2. |
Regarding bifurcation of the Punjab & Haryana High Court and creation of separate High Court for the State of Haryana. |
Chief Minister |
14th March, 2002 |
3. |
Regarding Inability of the State Government to implement to the recommendation the First National Judicial Pay Commission. |
Finance Minister |
31st October, 2002 |
4. |
Regarding Implementation of the recommendation of the First National Judicial Pay Commission (Known as Shetty Commission). |
Finance Minister |
10th March, 2003 |
5. |
Regarding S.Y.L. Canal. |
Chief Minister |
21st June, 2004 |
6. |
Regarding creation of Separate High Court. |
Parliamentary Affairs Minister |
15th December, 2005 |
7. |
Regarding Resignation of Smt. Sonia Gandhi, Chairperson of United Progressive Alliance, Member of Parliament & Chairperson of National Advisory Council. |
Chief Minister |
24th March, 2006 |
8. |
Regarding Adopt to Metro Railways (Construction of works) Act, 1978 (33 of 1978). |
Parliamentary Affairs Minister |
22nd March, 2007 |
9. |
Regarding Adopt to the Delhi Metro Railway |
Parliamentary Affairs Minister |
22nd March, 2007 |
10. |
Regarding Sports. |
Parliamentary Affairs Minister |
1st September, 2008 |
11. |
Regarding Shaheed Udham Singh Martyr Day. |
Chief Minister |
31st July, 2009 |
12. |
Regarding Amendment in the Transplantation of Human Organs Act,1994 (Central Act No.42 of 1994) |
Health Minister |
16th March, 2010 |
13. |
Regarding taking all necessary steps resulting in operationalizing of BML – Hansi Branch – Butana Branch Multipurpose Link Channel. |
Finance Minister |
11th March, 2011 |
14. |
Regarding early decision of the Presidential Reference on SYL Canal under Rule 171 of the Rules of Procedure and conduct of Business in the Haryana Legislative Assembly |
Finance Minister |
11th March, 2011 |
15. |
Regarding – Indian Hockey Team (Sports). |
Parliamentary Affairs Minister |
2nd March, 2012 |
16. |
Regarding Coach Manufacturing Unit in Sonipat & Extend the New Railway Lines |
Parliamentary Affairs Minister |
26th February, 2013 |
17. |
Regarding Ban on Indian Olympic Association by International Olympic Committee. |
Parliamentary Affairs Minister |
11th September, 2013 |
18. |
Rehabilitate all Punjabi and Sikh farmers being evicted from Kuchh Areas, Gujarat.
|
Chief Minister |
11th September, 2013 |
19. |
Regarding withdrawal of the Haryana Shri Durga Mata Shrine Bill, 2012.
|
Parliamentary Affairs Minister |
4th March, 2014 |
20. |
Regarding Report made by the working group on Agriculture under the Chairmanship of |
Parliamentary Affairs Minister |
4th March, 2014 |
21. |
Regarding SYL Canal. |
Parliamentary Affairs Minister |
14th July, 2014 |
22. |
Regarding Historical steps taken by the Prime Minister of India and the Chief Minister, Haryana in the interest of farmers given by Shri Subhash Barala, MLA.
|
Sh. Subhash Barala, M.L.A. |
24th March, 2015 |
23. |
Regarding thanking to the Prime Minister for announcement of the One Rank One Pension (O.R.O.P.) Scheme for Ex- Servicemen. |
Parliamentary Affairs Minister |
7th September, 2015 |
24. |
Regarding SYL Canal. |
Irrigation Minister |
14th March, 2016 |
25. |
Regarding Rename the Civil Air Terminal, Chandigarh as Shaheed Bhagat Singh International Air Port, Chandigarh. |
Parliamentary Affairs Minister |
31st March, 2016 |
26. |
Regarding creation of separate High Court. |
Parliamentary Affairs Minister |
4th May, 2017 |
27. |
Regarding Withdrawal of “The Criminal Laws” (Haryana Amendment) Bill, 2018. |
Finance Minister |
22nd February, 2019 |
28. |
Regarding Article 370 of the constitution of India relates to the Jammu & Kashmir. |
Health Minister |
5th August, 2019 |
29. |
Regarding Official Resolution of the Celebration of 70th Anniversary of the adoption of the constitution of India. |
Chief Minister |
26th November, 2019 |