Haryana Vidhan Sabha » Secretary

Secretary

    Dr. Satish Kumar

    Secretary, Haryana Legislative Assembly
Educational Qualification:
  1. M.A. (Public Administration)
  2. LL.B. (Bachelor of Laws)
  3. LL.M. (Master of Laws)
  4. PGDJMC (PG Diploma in Journalism and Mass Communication)
  5. Ph.D. in Law
Date of Birth: 20th September, 1974
Marital Status: Married
Children: Two (One Daughter and One Son)
Contact Numbers and Email:
  1. +91-172-2740785 (office) +91-172-2740430 (Fax)
  2. +91-172-2741523-525-527-528 Extn. 104
  3. secretaryvs[at]hry[dot]nic[dot]in
career (Brief Summary): Entered in Government Service in March, 1999 as Personal Assistant in Haryana Legislative Assembly and subsequently promoted and served as Private Secretary, Under Secretary and OSD to Hon’ble Speaker and now officiating as Secretary of Haryana Legislature.
In the year 2010, got opportunity to work in Haryana Raj Bhavan as Private Secretary and Under Secretary till 2020. Thereafter, joined back in Haryana Vidhan Sabha Secretariat Services as Under Secretary.
In the year 2022, elevated to the post of OSD to Hon’ble Speaker and presently officiating as Secretary of the Haryana Vidhan Sabha.
Responsibilities:

During about 25 years of long service as Private Secretary, Under Secretary and OSD to Hon’ble Speaker in Haryana Vidhan Sabha and Haryana Raj Bhavan, discharged various duties, multifaceted functions on all the wings such as Nodal Officer for Court Cases, Human Resources Management System (HRMS), headed Committee on Digitalisation of Haryana Vidhan Sabha Record, Committee to review the Rules of Procedure and Conduct of Business in Haryana Vidhan Sabha besides assisting the Hon’ble Speaker in smooth conduct of Business of the House and also associated with various Committees of Legislature (Privileges Committee, Committee on Urban Local Bodies and Panchayati Raj Institutions, Committee on Violation of Protocol Norms and Contemptuous Behavior of Government Officer with Members of Haryana Vidhan Sabha, departmentally related Committee to examine the Budget demands for grants for Financial Year 2022-2023).
Conferences:
  • 8th CPA India Region Conference held at Guwahati (Assam) from 11th to 12th April, 2022.
  • 12th Annual National Conclave of Bhartiya Chhatra Sansad (Indian Student Parliament) at Pune on 16th September, 2022.
  • 83rd All India Presiding Officers’ Conference held at Jaipur (Rajasthan) on 11th & 12th January, 2023.
  • 1st National Legislators’ Conference held at Mumbai (Maharashtra) 15th & 16th June, 2023 organized by the MIT School of Government, Pune.
  • 9th CPA India Region Conference held at Udaipur (Rajasthan) on 21st & 22nd August, 2023.
  • 84th All India Presiding Officer’s Conference (AIPOC) at Mumbai (Maharashtra) on 27th & 28th January, 2024.
Publications:

Article titled “Debating Parliamentary Privileges in India” published in THE PARLIAMENTARIAN, an esteemed Journal of CPA HQ, London. Article titled “Parliamentary Privileges and Judiciary in India” in a Journal published by Himachal Pradesh Vidhan Sabha namely “Vidhan Bodhni”. Article titled “Right to Re-call a Welcome Step” in THE PARLIAMENTARIAN, an esteemed Journal of CPA HQ, London.
Social Activities:

Associated with Indian Red Cross Society as Life Member, especially in charitable works such as organizing Blood Donation Camps, Organ Donation Camps, Women and Child Welfare Activities etc.
Any Other Initiatives:

Instrumental in constituting Haryana Vidhan Sabha Sports Club to promote sports activities amongst the employees enabling them to live stress free and healthy life.

Also promoted extra-curricular activities, sports in association with Haryana Raj Bhavan Sports Club during the posting in Haryana Raj Bhavan from December, 2010 to June 2020.

 

Former Secretaries