When the demands for grants have been voted by the Vidhan Sabha, the Appropriate Bill, providing for the appropriation out of the Consolidated fund of all the moneys thus voted as well as the charged expenditure, is introduced and discussed in the House.
No amendment can be proposed to an Appropriate Bill which has the effect of varying amount or alerting the destination of a grant so made or of varying the amount of any expenditure charged on the Consolidated Fund of the State.
