Indian Parliamentary Association

There are two Parliamentary Associations, namely, Commonwealth Parliamentary Association and Indian Parliamentary Association. There is also an Institute of Constitutional and Parliamentary Studies.

The Haryana Vidhan Sabha has been affiliated to the above mentioned Association/Institute, after passing the necessary resolutions on the 23rd July, 1968. The Group/Branch of the Indian Parliamentary Association/Commonwealth Parliamentary Association were formed in the year 1968 and 1970, respectively. The Haryana Vidhan Sabha has also become corporate Member of the Institute in the year 1968. The Members of the Haryana Vidhan Sabha are eligible for ordinary membership of the Branch/Group by paying an annual subscription of Rs. 10/- in each case. However, they can also become life members of the Branch/Group by paying Rs. 100/- in each case.

The Members of Haryana Legislative Assembly are eligible to become ordinary members of the Institute of Constitutional and Parliamentary Studies by paying Rs. 25/- per annum as subscription. They can also become life Members by paying Rs. 250/-.

A Regional Branch of the Institute of Constitutional and Parliamentary Studies has also has been functioning in the Haryana Vidhan Sabha Secretariat since 1968.
The Rules of Business of the Commonwealth Parliamentary Association (Haryana Branch), Indian Parliamentary Association (Haryana Group) and the Regional Branch of the Institute of Constitutional and Parliamentary Studies are given as appendixes I, II and III respectively.