Motions and Resolutions

 

OFFICIAL RESOLUTION

Sr. No.

Subject

Resolution Moved By

Resolution Passed on Dated

1.

Regarding construction of SYL.

Chief Minister

14th March, 2002

2.

Regarding bifurcation of the Punjab & Haryana High Court and creation of separate High Court for the State of Haryana.

Chief Minister

14th March, 2002

3.

Regarding Inability of the State Government to implement to the recommendation the First National Judicial Pay Commission.

Finance Minister

31st October, 2002

4.

Regarding Implementation of the recommendation of the First National Judicial Pay Commission (Known as Shetty Commission).

Finance Minister

10th March, 2003

5.

Regarding S.Y.L. Canal.

Chief Minister

21st June, 2004

6.

Regarding creation of Separate High Court.

Parliamentary Affairs Minister

15th December, 2005

7.

Regarding Resignation of Smt. Sonia Gandhi, Chairperson of United Progressive Alliance, Member of Parliament & Chairperson of National Advisory Council.

Chief Minister

24th March, 2006

8.

Regarding Adopt to Metro Railways (Construction of works) Act, 1978 (33 of 1978).

Parliamentary Affairs Minister

22nd March, 2007

9.

Regarding Adopt to the Delhi Metro Railway
(Operation and Maintenance) Act, 2002.

Parliamentary Affairs Minister

22nd March, 2007

10.

Regarding Sports.

Parliamentary Affairs Minister

1st September, 2008

11.

Regarding Shaheed Udham Singh Martyr Day.

Chief Minister

31st July, 2009

12.

Regarding Amendment in the Transplantation of Human Organs Act,1994 (Central Act No.42 of 1994)

Health Minister

16th March, 2010

13.

Regarding taking all necessary steps resulting in operationalizing of BML – Hansi Branch – Butana Branch Multipurpose Link Channel.

Finance Minister

11th March, 2011

14.

Regarding early decision of the Presidential Reference on SYL Canal under Rule 171 of the Rules of Procedure and conduct of Business in the Haryana Legislative Assembly

Finance Minister

11th March, 2011

15.

Regarding – Indian Hockey Team (Sports).

Parliamentary Affairs Minister

2nd March, 2012

16.

Regarding Coach Manufacturing Unit in Sonipat & Extend the New Railway Lines

Parliamentary Affairs Minister

26th February, 2013

17.

Regarding Ban on Indian Olympic Association by International Olympic Committee.

Parliamentary Affairs Minister

11th September, 2013

18.

Rehabilitate all Punjabi and Sikh farmers being evicted from Kuchh Areas, Gujarat.

 

Chief Minister

11th September, 2013

19.

Regarding withdrawal of the Haryana Shri Durga Mata Shrine Bill, 2012.

 

Parliamentary Affairs Minister

4th March, 2014

20.

Regarding Report made by the working group on Agriculture under the Chairmanship of
Shri Bhupinder Singh Hooda , Chief Minister , Haryana.

Parliamentary Affairs Minister

4th March, 2014

21.

Regarding SYL Canal.

Parliamentary Affairs Minister

14th July, 2014

22.

Regarding Historical steps taken by the Prime Minister of India and the Chief Minister, Haryana in the interest of farmers given by Shri Subhash Barala, MLA.

 

 

Sh. Subhash Barala, M.L.A.

24th March, 2015

23.

Regarding thanking to the Prime Minister for announcement of the One Rank One Pension (O.R.O.P.) Scheme for Ex- Servicemen.

Parliamentary Affairs Minister

7th September, 2015

24.

Regarding SYL Canal.

Irrigation Minister

14th March, 2016

25.

Regarding Rename the Civil Air Terminal, Chandigarh as Shaheed Bhagat Singh International Air Port, Chandigarh.

Parliamentary Affairs Minister

31st March, 2016

26.

Regarding creation of separate High Court.

Parliamentary Affairs Minister

4th May, 2017

27.

Regarding Withdrawal of “The Criminal Laws” (Haryana Amendment) Bill, 2018.

Finance Minister

22nd February, 2019

28.

Regarding Article 370 of the constitution of India relates to the Jammu & Kashmir.

Health Minister

5th August, 2019

29.

Regarding Official Resolution of the Celebration of 70th Anniversary of the adoption of the constitution of India.

Chief Minister

26th November, 2019