Father’s Name : Shri Rajinder Prashad
- Retired Addl. District & Sessions Judge from Haryana
- Former President, District Consumer Redressal Forum, Kurukshetra and Karnal.
- Ex Director (Ind) CMPDIL, Coal India, Ranchi, Jharkhand.
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| Mother’s Name : Smt. Geeta Prashad, Homemaker |
| Marital Status : Married |
Name of Spouse : Smt. Ritu Singh, Advocate Punjab & Haryana High Court;
- Remained Assistant Advocate General, Punjab
- Pursuing PhD in Law
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Children : 2 Sons
- Kunwar Kshiraj (Age 16)
- Shezad Guntaaz (Age 10)
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| Date of Birth : 09th July, 1978 |
| Languages known : Hindi, English, Punjabi & Sanskrit |
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Professional Qualification :
- Pursuing Ph.D. in Law from Panjab University. Chandigarh
- LL.M from Delhi University. Campus Law Centre. Faculty of Law. Delhi
- LL.B from Delhi University, Campus Law Centre. Faculty of Law. Delhi
- UGC NET (LAW)
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Academic Qualification :
- P.G.D.E.E. from Kurukshetra University, Kurukshetra
- M.A. (Political Science) from Kurukshetra University, Kurukshetra
- B.A (Psychology) from Kurukshetra University, Kurukshetra
- Senior Secondary from Govt. National College Sirsa
- Matriculation from St. Theresa’s Convent School Karnal
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| Permanent Address : #1289, Sector-44 B, Chandigarh |
| E-mail Address : rajivprashad1978@gmail.com, secretaryvs@hry.nic.in |
| Telephone Numbers : 0172-2740785 (O) Fax: 0172-2740430 |
| Mobile Numbers : +91-8054003009, +91-9988830609 |
Work Experience-14 years of Law Practice at Punjab & Haryana High Court, which is as follows:
- Remained Central Government Counsel representing the Central Government before the Hon’ble Punjab and Haryana High Court.
- Standing Counsel for the Northern Railways for CAT, Chandigarh.
- Remained as Assistant Advocate General. Haryana from May 2006-Nov 2009.
- Remained as Deputy Advocate General, Haryana from May 2010-Nov 2014.
- Additional Advocate General, Punjab ( from November 14-May 2016)
- Senior Standing Counsel for Punjab State Industrial Development Corporation.
- Retainer Advocate of Punjab Water Resources Management & Development Corporation Limited.
- Panel Advocate of Punjab School Education Board, Mohali.
- Standing Counsel of Punjab Khaadi & Village Industries Board.
- Panel Advocate of Punjab State Civil Supplies Corporation Ltd. (PUNSUP)
- Panel Advocate of Punjab Mandi Board, Chandigarh
- Remained on the Panel of National Insurance Company Ltd for conducting the cases in the Hon’ble High Court.
- Remained on the Panel of Oriental Insurance Company Ltd for conducting the cases in the Hon’ble High Court.
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Extra-Curricular Activities:
- Remained an active member of Environmental Law Society while pursuing LL.B in Delhi university
- Remained President and Vice President of Jubilee Hall Student Union in the University of Delhi
- Proficient in Computer usage and Windows based applications, Basic Programming, Browsing Internet
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Conference Attended :
- Session Chair in technical presentation, recognition and appreciation of research contribution to 12th PARIS International Conference on Marketing, Education, Humanities and Social Sciences (MEHSS-18) at Paris (France) from 17-19 September, 2018.
- Attended National Conference of Committee on Welfare of Scheduled Castes and Scheduled Tribes of Parliament and State/UT Legislative Bodies to be held from 29th & 30th August, 2025 in Bhubaneswar.
- Attended All India Speaker’s Conference. The event commemorates the “Centenary Celebrations of the Assumption of Charge by Shri Vithalbhai Patel as the First Indian Elected Speaker”. held at Delhi Vidhan Sabha, New Delhi from 24th to 25th August, 2025.
- Attended 11th CP India Region Conference held in Bengaluru, Karnataka from 11th to 13th September, 2025.
- Attended 68th Commonwealth Parliamentary Conference held at Bridgetown, Barbodos from 5th to 12th October, 2025.
- Attended 3rd National Conference on the National eVidhan Application (NeVA) held at Parliament House, New Delhi on 30th October, 2025.
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Social Activities :
- Regular Blood Donor (Donated Blood 29th times)
- Associated with many organizations working with the objective to uplift the under Privileged and socially disadvantaged students.
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