Subject Committee on Education, Technical Education, Vocational Education, Medical Education and Health Services.

The Subject Committee on Education, Technical Education, Vocational Education, Medical Education and Health Services is nominated by the Hon’ble Speaker shall not consist of more than 9 members including the Chairperson. The term of the office of the members of the Committee shall be one year.

The functions of the Committee shall be-

i. to scrutinize the demands for grants

ii. to examine the working of these Departments and to suggest measures for improvement in administration and in different programs /schemes/projects

iii. to examine legislation

iv. to advise Government on a question of policy or legislation on which Government may consult a Committee

v. to discuss generally and formulate views on

(a) State’s Five Year Plan Programmers relating to these departments and their implementation.

(b) Reports of Public Undertakings under these departments

(c) Reports of any statutory or other body, including any Commission of Inquiry, which are laid before the House relating to these departments

(d) Annual Performances Reports of these Departments.

The Subject Commission shall not examine or investigate matters of day- to-day administration.